Gujarat High Court
Heirs And Legal Representativeof Decd. ... vs Heirs And Legal Representativeof ... on 1 August, 2016
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/4371/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4371 of 2012
With
SPECIAL CIVIL APPLICATION NO. 4372 of 2012
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HEIRS AND LEGAL REPRESENTATIVEOF DECD. HSAMKHA ALLAUDIN &
6....Petitioner(s)
Versus
HEIRS AND LEGAL REPRESENTATIVEOF DECED. HISAMKHA
SAMSHERKHA & 6....Respondent(s)
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Appearance:
MR JITENDRA M PATEL, ADVOCATE for the Petitioner(s) No. 1 - 7
DS AFF.NOT FILED (R) for the Respondent(s) No. 2 , 3.1
GOVERNMENT PLEADER for the Respondent(s) No. 5
MR A J PATEL, ADVOCATE for the Respondent(s) No. 4
NOTICE SERVED for the Respondent(s) No. 4 - 5
RULE SERVED for the Respondent(s) No. 6 - 7
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 01/08/2016
ORAL ORDER
Mr. Kunjal Pandya, learned Counsel states that he has instruction to appear for the petitioners in place of learned Counsel Mr. J.M.Patel. He seeks time. Put up on 16.08.2016.
(BELA M. TRIVEDI, J.) PIYUSH Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 06 00:32:39 IST 2016