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Gujarat High Court

Heirs And Legal Representativeof Decd. ... vs Heirs And Legal Representativeof ... on 1 August, 2016

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                    C/SCA/4371/2012                                             ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       SPECIAL CIVIL APPLICATION NO. 4371 of 2012


                                             With
                       SPECIAL CIVIL APPLICATION NO. 4372 of 2012
         ==========================================================
         HEIRS AND LEGAL REPRESENTATIVEOF DECD. HSAMKHA ALLAUDIN &
                                6....Petitioner(s)
                                     Versus
             HEIRS AND LEGAL REPRESENTATIVEOF DECED. HISAMKHA
                        SAMSHERKHA & 6....Respondent(s)
         ==========================================================
         Appearance:
         MR JITENDRA M PATEL, ADVOCATE for the Petitioner(s) No. 1 - 7
         DS AFF.NOT FILED (R) for the Respondent(s) No. 2 , 3.1
         GOVERNMENT PLEADER for the Respondent(s) No. 5
         MR A J PATEL, ADVOCATE for the Respondent(s) No. 4
         NOTICE SERVED for the Respondent(s) No. 4 - 5
         RULE SERVED for the Respondent(s) No. 6 - 7
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                      Date : 01/08/2016


                                       ORAL ORDER

Mr. Kunjal Pandya, learned Counsel states that he has instruction to appear for the petitioners in place of learned Counsel Mr. J.M.Patel. He seeks time. Put up on 16.08.2016.

(BELA M. TRIVEDI, J.) PIYUSH Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 06 00:32:39 IST 2016