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Delhi High Court - Orders

State ( Govt Of Nct Of Delhi) vs Satya Prakash @ Satya Dev @ Sattee on 30 May, 2023

                                          $~21
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CRL.REV.P. 457/2015 & CRL.M.A. 10431/2015
                                                      STATE ( GOVT OF NCT OF DELHI)                                                ..... Petitioner
                                                                                         Through:

                                                                                         versus

                                                      SATYA PRAKASH @ SATYA DEV @ SATTEE ..... Respondent
                                                                                         Through:                Ms. Priyanka Dalal, APP with SI
                                                                                                                 Gaurav Yadav, P.S. Nand Nagri,
                                                                                                                 Delhi

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                                         ORDER
                                          %                                              30.05.2023

                                          1.          It is already 04.49 P.M.
                                          2.          No time left.

3. Re-notify on 26.09.2023.

VIKAS MAHAJAN, J MAY 30, 2023 N.S.ASWAL This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 04:39:10