Delhi High Court - Orders
State ( Govt Of Nct Of Delhi) vs Satya Prakash @ Satya Dev @ Sattee on 30 May, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 457/2015 & CRL.M.A. 10431/2015
STATE ( GOVT OF NCT OF DELHI) ..... Petitioner
Through:
versus
SATYA PRAKASH @ SATYA DEV @ SATTEE ..... Respondent
Through: Ms. Priyanka Dalal, APP with SI
Gaurav Yadav, P.S. Nand Nagri,
Delhi
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 30.05.2023
1. It is already 04.49 P.M.
2. No time left.
3. Re-notify on 26.09.2023.
VIKAS MAHAJAN, J MAY 30, 2023 N.S.ASWAL This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 04:39:10