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Gujarat High Court

Nitinbhai Ghanshyambhai Mehta vs Daimler Financial Services (Dfs) India ... on 25 July, 2019

Author: Anant S. Dave

Bench: Anant S. Dave, Biren Vaishnav

            C/LPA/1149/2019                                   ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/LETTERS PATENT APPEAL NO. 1149 of 2019

           In R/SPECIAL CIVIL APPLICATION NO. 3295 of 2019
                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
             In R/LETTERS PATENT APPEAL NO. 1149 of 2019
===============================================
                NITINBHAI GHANSHYAMBHAI MEHTA
                              Versus
          DAIMLER FINANCIAL SERVICES (DFS) INDIA PVT. LTD.
===============================================
Appearance:
MR BM MANGUKIYA(437) for the Appellant(s) No. 1,2
MS BELA A PRAJAPATI(1946) for the Appellant(s) No. 1,2
for the Respondent(s) No. 1
===============================================

 CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S.
        DAVE
        and
        HONOURABLE MR.JUSTICE BIREN VAISHNAV

                              Date : 25/07/2019

                      ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) No one appears when the matter is called out. Adjourned to 29.8.2019.

(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) NAIR SMITA V. Page 1 of 1 Downloaded on : Sat Jul 27 01:45:12 IST 2019