Gujarat High Court
Nitinbhai Ghanshyambhai Mehta vs Daimler Financial Services (Dfs) India ... on 25 July, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/LPA/1149/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1149 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 3295 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 1149 of 2019
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NITINBHAI GHANSHYAMBHAI MEHTA
Versus
DAIMLER FINANCIAL SERVICES (DFS) INDIA PVT. LTD.
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Appearance:
MR BM MANGUKIYA(437) for the Appellant(s) No. 1,2
MS BELA A PRAJAPATI(1946) for the Appellant(s) No. 1,2
for the Respondent(s) No. 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S.
DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 25/07/2019
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) No one appears when the matter is called out. Adjourned to 29.8.2019.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) NAIR SMITA V. Page 1 of 1 Downloaded on : Sat Jul 27 01:45:12 IST 2019