Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] State of Bihar - Subsection Section 351(i) in The Bihar General Provident Fund Rules, 1948 (i)A complete list of subscribers to each fund should be maintained in each disbursing office in the form of the Schedule.
