Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Motor Vehicles (Amendment) Act, 2001 2. Amendment of section 66.- In section 66 of the Motor Vehicles Act, 1988 (59 of 1988 ) (hereinafter referred to as the principal Act), in sub- section (3), clause(1) shall be omitted.
