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State of Uttar Pradesh - Section

Section 12 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

12. Recommendation of the Commission.

- The Commission shall, after examining the character rolls and service books of the officers named in the two lists referred to in Rule 10, and if considered necessary by it, after interviewing all or any of such officers, send its recommendations to the State Government.