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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(4)The Board shall receive all contributions and use such contributions in the manner as it may deem fit in order to achieve the objects of the scheme.