Himachal Pradesh High Court
Unknown vs Wing Commander Gps Grewal V. Union Of ... on 21 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Wing Commander GPS Grewal v. Union of India .
CWP No. 436 of 2019 21.8.2023 Present Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel, for the respondent-Union of India.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, of Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State.
CMP No. 9040 of 2023 rt For the reasons stated in the application, the same is allowed and documents, sought to be placed on record, are ordered to be taken on record. Application stands disposed.
CWP No. 436 of 20219Since pleadings are complete and parties are duly represented, list for hearing on 22.8.2023.
(Sandeep Sharma) Judge August 21, 2023 (vikrant) ::: Downloaded on - 21/08/2023 20:34:34 :::CIS