Bombay High Court
Rambhau Bhagwant Mathwad vs Svb Realty on 5 December, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 176 OF 2023
Rambhau Bhagwant Mathwad ....PETITIONER
V/S
Svb Realty ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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