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Bombay High Court

Rambhau Bhagwant Mathwad vs Svb Realty on 5 December, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 176 OF 2023

 Rambhau Bhagwant Mathwad                                ....PETITIONER
            V/S
 Svb Realty                                            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th December, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/12/2023 ::: Downloaded on - 06/12/2023 11:31:53 :::