Madhya Pradesh High Court
Homwati @ Omwati vs Sitaram Yadav on 9 February, 2024
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 4566 of 2023 (HOMWATI @ OMWATI AND OTHERS Vs SITARAM YADAV AND OTHERS) Dated : 09-02-2024 Shri P.S. Tomar - Advocate for the appellants.
Learned counsel for the appellants prays for time to pay the deficit Court fee.
By way of last indulgence, time is granted. List after three weeks.
(AMAR NATH (KESHARWANI)) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 12-02-2024 14:11:54