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State of Chattisgarh - Section

Section 20 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

20. Disposal of balance stock left at the expiry of the licence.

- On the expiry of the licence the stock balance of country liquor shall be disposed off as per general licence condition No. 25 and for foreign liquor as per sub-rule (6) of Rule 18 of Chhattisgarh Foreign Liquor Rules. 1996.