Allahabad High Court
Virendra Pratap Singh @ Beeru Singh ... vs The State Of U.P. on 6 April, 2012
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2137 of 2012 Petitioner :- Virendra Pratap Singh @ Beeru Singh (Short Term Bail) Respondent :- The State Of U.P. Petitioner Counsel :- Shiv Pal Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
It has been pointed out that earlier application for bail (Criminal Misc. Case No.3438(B) of 2009) was dismissed by another Bench (S.S. Chauhan, J.) on 18.11.2011. Second application for bail (Criminal Misc. Case No.2089(B) of 2012) is pending before the same Bench.
Let this case be listed alongwith Criminal Misc. Case No.2089(B) of 2012 before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.
Order Date :- 6.4.2012 A.Nigam