Supreme Court - Daily Orders
Virendra Kumar Gupta vs Ram Gopal Garg on 10 October, 2014
Bench: Vikramajit Sen, Kurian Joseph
ITEM NO.31 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26354/2014
(Arising out of impugned final judgment and order dated 02/07/2014
in CMWP No. 33001/2014 passed by the High Court Of Judicature at
Allahabad)
VIRENDRA KUMAR GUPTA Petitioner(s)
VERSUS
RAM GOPAL GARG AND ORS Respondent(s)
(with appln. (s) for c/delay in filing substitution appln. and
exemption from filing O.T. and substitution and interim relief and
office report)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Gopal Krushna, Adv.
Mr. S. K. Verma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing the substitution application is condoned.
Substitution allowed.
The special leave petition is dismissed.
Signature Not Verified(NEELAM GULATI) (SAROJ SAINI) Digitally signed by COURT MASTER COURT MASTER Usha Rani Bhardwaj Date: 2014.10.13 16:58:49 IST Reason: