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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(f) in The Maharashtra Forest Produce (Regulation Of Trade) Act, 1969

(f)
(i)manner of registration, the period within which such registration shall be made and fee payable therefore, under Sub-section (1) of Section 11:
(ii)form of declaration, authority to whom, date by which and the manner in which the declaration shall be furnished under Sub-section (2) of Section 11: