Section 79 in Employees' State Insurance (General) Regulations, 1950
79. Issue of death certificate.-
An Insurance Medical Officer attending thedisabled person at the time of his death or the Insurance Medical Officer who examines the body after the death or the Medical Officer who attended the insured person in a hospital or other institution where such disabled person died, shall issue free of charge a death certificate in [Form 13] [[ Substituted by Noti. No. N-11/13/2/2003-P&D, dated 1.10.2004, for " Forms
