Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Kerala - Subsection Section 54(2)(d) in Kerala Irrigation and Water Conservation Act, 2003 (d)Such other funds as may be granted by the State and the Central Government for the development in its area of operation.