Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Odisha - Subsection Section 5B(15) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962 (15)[* * *] [Deleted by S.R.O. 85/6, 5.2.1972.]
