Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(2) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 (2)Where the Committee so directs, such proclamation may also be published in the Official Gazette or in the local newspaper or in both.
