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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in Punjab Waqf Rules, 2018

(2)The returning officer shall be provided, at each polling station, sufficient number of ballot boxes, together with copies of the electoral rolls containing the names of electors entitled to vote and such other papers and articles, as may be necessary for electors to mark the ballot papers, including stationery and forms.