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[Cites 0, Cited by 0] [Section 81AG] [Entire Act]

State of Kerala - Subsection

Section 81AG(2) in Kerala Factories Rules, 1957

(2)In the event of any change in the process or operations or methods of work or when any new substance is introduced in the process or in the event of a serious accident taking place, the information so furnished shall be reviewed and modified to the extent necessary.