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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(1)(b) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(b)the salary, allowances and other conditions of service of officers and servants of the Board other than the Registrar, under section 14 ;