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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(f) in The West Bengal Fire Services Act, 1950

(f)[ require an electric supply company or a gas supply company to disconnect supplies and to remain as stand-by for duty until the fire is fully extinguished; [Clauses (f) to (i) inserted by W.B. Act 7 of 1996.]