Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Punjab - Subsection

Section 158(2)(xvi) in The Punjab Land Revenue Act, 1887

(xvi)the amount of, or the liability of any person to pay any fees, fines, costs or other charges imposed under this Act ;