Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in The Specific Relief Act, 1963 (2)The provisions of sub-section (1) shall also apply, as far as may be, to contracts for the sale or hire of movable property.
