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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(5)(i) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(i)The draft ordinances made by the Executive Council shall be submitted to the General Council for consideration at its next meeting, and shall come into effect from the date on which the General Council approves the same by resolution;