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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in The Orissa Ayurvedic Medicine Act, 1960

(a)the term of office of the elected and nominated members of the Council, shall be for five years from the date of publication of their names in the official Gazette under Section 8 and shall include any further period which may elapse between the expiration of the said period of five years and the date of the first meeting of the succeeding Council at which a quorum is present;