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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(a) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980

(a)one shall be chosen from among persons associated with any of the banks specified in column 2 of the First Schedule to [the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970,] [Words, brackets and figures Substituted for the words, brackets and figures 'the Banking Companies (Acquisition and Transfer of Undertakings) Act. 1969.' by W.B. Act 11 of 1981. ]