Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 14 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-208
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2309 OF 2010
Echjay Overseas Trades Pvt. Ltd. And 2 Ors. ....PETITIONER
V/S
Mrs. Rajendra, Director Of Income Tax-ii ....RESPONDENT
(investigations) And 3 Ors.
WITH WRIT PETITION NO. 122 OF 2009 Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016 In WRIT PETITION 122 OF 2009 Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT Mr. Bhavin Shah a/w Mr. Mohit Khanna i/b. Rashmikant & Partners, for the Petitioners. Mr. P. C. Chhotaray for Respondents - Revenue CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ Page 1/2 ::: Uploaded on - 14/07/2023 ::: Downloaded on - 15/07/2023 13:38:02 ::: DATE : 14th July, 2023 P.C. :
S. O. to 21/07/2023 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 14/07/2023 ::: Downloaded on - 15/07/2023 13:38:02 :::