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State of Odisha - Section

Section 7F in The Orissa Panchayat Samiti Election Rules, 1991

7F.

After making such alteration, if any, under Rule 7-E, the Collector shall publish the final statement of division and reservation of Constituencies of the Samiti in Form No. 19 within seven days from the date of expiry of the period prescribed under Rule 7-D.