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Rajasthan High Court - Jaipur

Ms. Indu Pareek W/O Shri Arunendra Kumar ... vs The High Court Of Judicature on 16 December, 2020

Bench: Sabina, Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 21919/2019

                                    Ms. Indu Pareek W/o Shri Arunendra Kumar Pareek
                                                                                                           ----Petitioner
                                                                           Versus
                                    The High Court Of Judicature & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Shovit Jhajharia, Advocate (through video conferencing) For Respondent(s) : Mr. Ashish Sharma, Advocate (through video conferencing) HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 16/12/2020 Notice could not be issued to respondent No.2 as PF/notice were not filed.

Learned counsel for the petitioner submits that needful would be done forthwith.

Let notice be issued to respondent No. 2 for 11.03.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J Ashish Kumar /5 (Downloaded on 20/12/2020 at 09:36:17 PM) Powered by TCPDF (www.tcpdf.org)