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State of Rajasthan - Section

Section 17 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013

17. Fixation of pay in the running pay band of a probationer-trainee completing probation period successfully on or after 1.1.2006.

- A probationer trainee possessing requisite qualification as prescribed in AICTE Regulation, 2010, on successful completion of probation period will be allowed pay in the running pay band and academic grade pay, as indicated in Schedule - IV appended to these rules:Provided that a Government Non-Engineering Polytechnic College Teacher, who is already in regular service of the State Government, if appointed on another post as a probationer-trainee and has opted to draw pay in the pay scale of the previous post, on successful completion of probation period his pay will be fixed in the running pay band of the new post at the equal stage with reference to the pay of the previous post and academic grade pay.