Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 156(1)] [Section 156] [Entire Act] State of Karnataka - Subsection Section 156(1)(a) in Karnataka Panchayat Raj Act, 1993 (a)exercise all the powers specifically imposed or conferred upon him by or under this Act, or under any other law for the time being in force;