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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tripura - Subsection

Section 11(4)(c) in Tripura Lokayukta Act, 2008

(c)other remedies are available to the complainant and, in the circumstances of the case, it would be more proper for the complainant to avail of such remedies.