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[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

State of Tamilnadu - Subsection

Section 1A(1)(b) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(b)in clause (8) in Explanation II, in item (i), for the expression "19th June 1971", the expression "1st day of April 1990" shall be substituted;