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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(d) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(d)When such isolation is specifically instructed by the System Operator(s) of either of the two Countries through specific messages exchanged to this effect.