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State of Jharkhand - Section

Section 633 in Bihar Education Code, 1961

633. Drainage.

- Masonry drains should always be provided to carry off the waste water from the bathing platform, the kitchen and the dining rooms, and they should be connected up either with a municipal masonry drain or with a large covered cess-pit without any masonry bottom, which can be cleaned out from time to time.(Hygiene Conference.)