Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1) in The Orissa Bhoodan and Gramdan Rules, 1972 (1)The declaration under Subsection (1) of Section 12 shall be in Form II [or Form 11-A] [Inserted vide Orissa Gazette Extraordinary No. 135/28.1.1976.].
