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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(g) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(g)to co-operate with educational and other institutions in India and abroad having objectives similar to those of the University in such manner as may be conducive to their common goals;