Section 23 in THE ATRIA UNIVERSITY ACT, 2020

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the University, namely:-

(i)The Board of Governors;

(ii)The Board of Managements;

(iii)The Academic Council;

(iv)The Research and Innovation Council;

(v)The Finance Committee; and

(vi)Such other authorities as may be declared by the Statutes to be

the authorities of the University.

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