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Patna High Court - Orders

Sanju Chouhan @ Sanchay Chouhan vs The State Of Bihar on 13 December, 2022

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.48841 of 2022
                    Arising Out of PS. Case No.-336 Year-2019 Thana- KISHANGANJ District- Kishanganj
                  ======================================================
                  SANJU CHOUHAN @ SANCHAY CHOUHAN SON OF RAM PRASAD
                  CHOUHAN R/O VILLAGE- PASCHIM BALUCUKKA, P.S.- PANJIPARA
                  (GOALPOKHAR), DISTRICT- UTTAR DINAJPUR (WEST BENGAL)

                                                                                   ... ... Petitioner/s
                                                        Versus
                  The State of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :        Mr.Raj Kumar
                  For the Opposite Party/s :        Mr.Satya Nand Shukla
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                        ORAL ORDER

2    13-12-2022

At the request of learned counsel for the petitioner, list this anticipatory bail petition on 17.01.2023.

(Prabhat Kumar Singh, J) anay/-

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