Patna High Court - Orders
Sanju Chouhan @ Sanchay Chouhan vs The State Of Bihar on 13 December, 2022
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.48841 of 2022
Arising Out of PS. Case No.-336 Year-2019 Thana- KISHANGANJ District- Kishanganj
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SANJU CHOUHAN @ SANCHAY CHOUHAN SON OF RAM PRASAD
CHOUHAN R/O VILLAGE- PASCHIM BALUCUKKA, P.S.- PANJIPARA
(GOALPOKHAR), DISTRICT- UTTAR DINAJPUR (WEST BENGAL)
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Raj Kumar
For the Opposite Party/s : Mr.Satya Nand Shukla
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
2 13-12-2022At the request of learned counsel for the petitioner, list this anticipatory bail petition on 17.01.2023.
(Prabhat Kumar Singh, J) anay/-
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