Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 493] [Entire Act] State of Jharkhand - Subsection Section 493(2) in Bihar Education Code, 1961 (2)No madrasas will be considered eligible to present candidates at the examinations of the Board unless it has been recognised by the Board.
