Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Maharashtra - Subsection Section 56(1) in Maharashtra Money-Lending (Regulation) Act, 2014 (1)The Bombay Money-Lenders Act, 1946 (Bom. XXXI of 1947), is hereby repealed.
