Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of Rajasthan - Subsection Section 316(5) in Rajasthan Panchayati Raj Rules, 1996 (5)Head Office shall make arrangements for the requisite articles of stationery, furniture, forms and registers etc., and make necessary arrangements for its safety and security.
