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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(i) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(i)re-open any adjustment or agreement purporting to close previous dealings and to create new obligations which have been entered into by the parties or any person through whom they claim at a date more than six years from the date of the suit to which this Act applies;