Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30D] [Entire Act] Union of India - Subsection Section 30D(ii) in The Iron Ore Mines Labour Welfare Cess Rules, 1963 (ii)the amount spent by the owner of the mine in the maintenance of the dispensary service as determined by the Chairman, whichever is less:
