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Gauhati High Court

C Chandra Kumar vs The Union Of India And 8 Ors on 27 January, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                Page No.# 1/3

GAHC010271602024




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./4/2025

         C CHANDRA KUMAR
         S/O LT. C. CHEILATHURAI, RESIDENT OF HOUSE NO. 2-71/A,
         THATTANVILAI, PO NORTH SOORANKUDY, DIST KANYAKUMARI, TAMIL
         NADU, 629501



         VERSUS

         THE UNION OF INDIA AND 8 ORS
         REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND
         HIGHWAYS, TRANSPORT BHAWAN NO. 1, PARLIAMENT STREET, NEW
         DELHI 110001

         2:THE DIRECTOR GENERAL
          BORDER ROADS SEEMA SADAK BHAWAN
          RING ROAD DELHI CANTT. NEW DELHI 110010

         3:THE SECRETARY
          BORDER ROADS DEVELOPMENT BOARD
          B WING
          4TH FLOOR
          SENA BHAWAN
          NEW DELHI 110011

         4:THE SECRETARY
          DOPT. NORTH BLOCK
          PMO NEW DELHI 110001.

         5:THE CHAIRMAN
          UPSC DHOLPUR HOUSE SHAJAHAN ROAD NEW DELHI 110069

         6:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA ( C AND AG)
          DEEN DAYAL UPADHAYAY MARG
                                                                           Page No.# 2/3

             NEW DELHI 110124

            7:THE CHIEF ENGINEER
             PROJECT UDAYAK (GREF) CE (P) UPAYAK
             C/O 99 APO
             931715

            8:THE COMMANDANT
             48 BRTF(GREF) C/O 99 APO
             930048

            9:THE OFFICER COMMANDING
             1444 BCCC (GREF) C/O 99 APO
             93144

Advocate for the Petitioner   : MR. I H SAIKIA, MR. K KALITA,MR K KASHYAB,MR. B
BORAH

Advocate for the Respondent : DY.S.G.I.,




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

27.01.2025 Heard the learned counsel for the petitioner. Issue notice returnable within four weeks. Mr. R.K. Deb Choudhury, learned DSGI, appears for the respondent Nos. 1 to 4 and 7, 8 and 9, Mr. R.K. Talukdar, learned Standing Counsel for the respondent No.6.

Steps on respondent No.5 shall be taken by registered post with A/D as well as usual course within one week from today.

It is submitted at the Bar that another review petition is also pending which is seeking review of judgment which was rendered by a Co-ordinate Bench placing reliance on the judgment and order dated 18.02.2020 in WP(C) 1537/2018 which is presently under review in the present proceedings.

Page No.# 3/3 The learned counsel of the Bar submits that both the review petitions be listed together.

Considering the prayer made this review petition be listed along with Review Petition No. 46 of 2024.

List after four weeks.

JUDGE Comparing Assistant