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[Cites 0, Cited by 0] [Section 202(14)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(14)(i) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(i)during the journey period as well as any pre-course attachment or training that is to say from the date of being struck off duty to the date of commencement of the course;