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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)Nothing in this section shall apply to a Provident Fund established by the University to which the Employees' Provident Funds and Miscellaneous Provisions Act, 1952 applies.