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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(l) in Karnataka Traffic Control Act, 1960

(l)prohibiting the riding by more than [two persons] [Substituted by Act 25 of 1986 w.e.f. 28.5.1986.] at the same time on cycles other than cycles designed for the purpose;