Section 2(l) in Himachal Pradesh Passengers and Goods Taxation Act, 1955
(l)[ all words and expressions used in this Act but not defined shall have the meanings assigned to them in the [Motor Vehicles Act, 1988 (59 of 1988).] [Clause (j) renumbered as clause (l) vide Act, No. 1 of 1997 w.e.f. 1.10.1996.]
